M.PANCHAL, . D.P.BUCH

25 recorded High Court judgment(s) · 2001–2004

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	19
38-RULE ABSOLUTE/ALLOWED @ FH	4
42-RULE DISCHARGED @ FH	2

STATE OF GUJARAT v. KATHI BHARATBHAI @ BABUBHAI PIPALIA DHANDHAL — Gujarat High Court (2004-07-01)
HEMTAJI MANCHHAJI MARWADI v. STATE OF GUJARAT — Gujarat High Court (2004-06-30)
DILAWARKHAN BALDARKHA PATHAN v. STATE OF GUJARAT — Gujarat High Court (2004-06-24)
DINESH KUKABHAI KOLI v. STATE OF GUJARAT — Gujarat High Court (2004-06-23)
BHARATBHAI KACHARABHAI RATHOD v. STATE OF GUJARAT — Gujarat High Court (2004-06-21)
STATE OF GUJARAT v. RAMESHBHAI S PATANWADIA — Gujarat High Court (2004-06-18)
FAGNABHAI UDABHAI v. STATE OF GUJARAT — Gujarat High Court (2004-06-17)
RAMAJI THAVRAJI v. STATE OF GUJARAT — Gujarat High Court (2004-06-14)
NARAN LAXMAN v. STATE OF GUJARAT — Gujarat High Court (2004-06-14)
BALWANTSINH ADESINH BARIA v. STATE OF GUJARAT — Gujarat High Court (2001-03-29)