M.PANCHAL, . BANKIM.N.MEHTA

128 recorded High Court judgment(s) · 2006–2006

Courts

Gujarat High Court

128

39-RULE DISCHARGED/DISMISSED @ FH	89
38-RULE ABSOLUTE/ALLOWED @ FH	27
46-ANY OTHER MODE @ FH	9
26-DISMISSED @ ADM.STAGE	3

MAHENDRABHAI FULABHAI v. THE SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2006-05-05)
SPL.LAQ OFFICER v. BHIKHAJI KALAJI THAKORE — Gujarat High Court (2006-05-05)
STATE OF GUJARAT v. ASHOKBHAI BHIKHABHAI PATEL — Gujarat High Court (2006-05-04)
STATE OF GUJARAT v. SONALBEN MATHURBHAI PATEL — Gujarat High Court (2006-05-04)
STATE OF GUJARAT v. GANGABEN D/O DAHYABHAI ASHABHAI DECEASED TH HEIRS — Gujarat High Court (2006-05-04)
STATE OF GUJARAT v. HARJIVANBHIA MOHANBHAI PATEL — Gujarat High Court (2006-05-04)
STATE OF GUJARAT v. GANGABEN D/O DAHYABHAI ASHABHAI DECEASED TH HEIRS — Gujarat High Court (2006-05-04)
STATE OF GUJARAT v. GANGABEN DAHYABHAI PATEL DECEASED TH HEIRS — Gujarat High Court (2006-05-04)
STATE OF GUJARAT v. GANGABEN DAHYABHAI PATEL — Gujarat High Court (2006-05-04)
STATE OF GUJARAT v. ASHOKBHAI BHIKHABHAI PATEL — Gujarat High Court (2006-05-04)