M.PANCHAL, . AKSHAY H.MEHTA

23 recorded High Court judgment(s) · 2001–2001

Courts

Gujarat High Court

38-RULE ABSOLUTE/ALLOWED @ FH	12
39-RULE DISCHARGED/DISMISSED @ FH	10
46-ANY OTHER MODE @ FH	1

MOHANBHAI BHALUBHAI GOHIL v. STATE OF GUJARAT — Gujarat High Court (2001-11-07)
DUTIYA KAGDA RATHAVA v. STATE OF GUJARAT — Gujarat High Court (2001-11-07)
ZAKIRBHAI NURMOHMAD VORA v. STATE OF GUJARAT — Gujarat High Court (2001-11-05)
THAKORE CHATURJI MATHURJI v. STATE OF GUJARAT — Gujarat High Court (2001-10-30)
KAUSHIKBHAI FULABHAI PANCHAL v. STATE OF GUJARAT — Gujarat High Court (2001-10-29)
ASHVINKUMAR GUNVANTLAL JOSHI v. STATE OF GUJARAT — Gujarat High Court (2001-10-17)
GULAMHUSAIN A CHAUDHARY v. STATE OF GUJARAT — Gujarat High Court (2001-10-16)
RAVIYABHAI B VASAVA v. STATE OF GUJARAT — Gujarat High Court (2001-10-09)
KANJI SUPADIA RATHOD v. STATE OF GUJARAT — Gujarat High Court (2001-10-06)
CHHATRASINH S SOLANKI v. STATE OF GUJARAT — Gujarat High Court (2001-10-05)