M.PANCHAL, . ABHILASHA KUMARI

1,508 recorded High Court judgment(s) · 2006–2007

Courts

Gujarat High Court

1508

39-RULE DISCHARGED/DISMISSED @ FH	866
38-RULE ABSOLUTE/ALLOWED @ FH	520
26-DISMISSED @ ADM.STAGE	67
46-ANY OTHER MODE @ FH	36
42-RULE DISCHARGED @ FH	12
(unspecified)	7

COMMISSIONER OF INCOME TAX v. MARUTI TEXTILES PVT. LTD. — Gujarat High Court (2007-07-11)
SARDAR SAROVAR NIGAM LTD v. SOLANKI PRAVINJI BHURAJI — Gujarat High Court (2007-07-10)
STATE OF GUJARAT v. HEIR OF RAISING HAMIRSINH GITABEN RAISINH — Gujarat High Court (2007-07-10)
ARJANJI MAFAJI THAKOR v. SPECIAL LAQ OFFICER — Gujarat High Court (2007-07-10)
SARDAR SAROVAR NIGAM LTD. v. THAKOR MANGUBEN PARBATJI — Gujarat High Court (2007-07-10)
SARDAR SAROVAR NIGAM LTD. v. PATEL BABA BHAI CHELDAS — Gujarat High Court (2007-07-10)
SARDAR SAROVAR NIGAM LTD. v. PATEL MOHANBHAI MADHAVLAL — Gujarat High Court (2007-07-10)
SARDAR SAROVAR NIGAM LTD. v. PATEL MAFATLAL JIVANDAS — Gujarat High Court (2007-07-10)
SARDAR SAROVAR NIGAM LTD. v. THAKOR SHIVAJI RUPSANGJI — Gujarat High Court (2007-07-10)
STATE OF GUJARAT v. SITABEN D/O. MANIBEN CHANDRASINH — Gujarat High Court (2007-07-10)