M.PANCHAL, . A.M.KAPADIA

81 recorded High Court judgment(s) · 2000–2003

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	37
38-RULE ABSOLUTE/ALLOWED @ FH	22
46-ANY OTHER MODE @ FH	14
26-DISMISSED @ ADM.STAGE	3
40-WITHDRAWN @ FH	2
27-WITHDRAWN @ ADM.STAGE	1
35-ANY OTHER MODE @ ADM.STAGE	1
44-PARTLY ALLOWED @ FH	1

GUJARAT STATE ROAD TRANSPORT CORPORATION v. JAVANJI VARVAJI THADARDA — Gujarat High Court (2003-10-15)
STEEL AUTHORITY OF INDIA LTD. v. GUJARAT MAZDOOR PANCHAYAT — Gujarat High Court (2003-09-18)
JIWANBHAI BHAILALBHAI PATANWADIA v. COMMISSIONER OF POLICE — Gujarat High Court (2003-09-10)
MAHIJIBHAI CHHOTIYABHAI v. SPECIAL LAND ACQUISITION OFFICER — Gujarat High Court (2003-08-14)
MARUDHAR RICE MILL, v. STATE OF GUJARAT — Gujarat High Court (2003-05-09)
ABHUJI KARSHAJI THAKORE v. THAKORE JITABEN MANCHAJI — Gujarat High Court (2003-05-05)
CK RAVAL v. STATE OF GUJARAT — Gujarat High Court (2003-04-23)
SHRIKANT D VADERA v. STATE OF GUJARAT — Gujarat High Court (2003-04-23)
JS RAJPUT v. STATE OF GUJARAT — Gujarat High Court (2003-04-23)
STATE OF GUJARAT v. BALDEVBHAI M VALA — Gujarat High Court (2003-04-21)