M.PANCHAL, . A.L.DAVE

26 recorded High Court judgment(s) · 1999–1999

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	21
38-RULE ABSOLUTE/ALLOWED @ FH	2
46-ANY OTHER MODE @ FH	2
41-COMPROMISE @ FH	1

MALAJI CHHAGANJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (1999-11-03)
STATE OF GUJARAT v. HARSHADBHAI B PATEL — Gujarat High Court (1999-11-02)
HASANALI KHANBHAI & SONS v. STATE OF GUJARAT — Gujarat High Court (1999-11-02)
SHARDABEN WD/O NARANABHAI PRABHUDAS BRAHMBHATT v. STATE OF GUJARAT THROUGH DYSECRETARY — Gujarat High Court (1999-11-02)
SIMON VENDALIN v. MERRYBEN W/O JEROMBHAI VENDALIN — Gujarat High Court (1999-11-01)
BABUBHAI KHIMABHAI PATEL v. STATE OF GUJARAT — Gujarat High Court (1999-10-29)
MANUBHAI F PATEL v. STATE OF GUJARAT — Gujarat High Court (1999-10-29)
UNION OF INDIA v. M.S. SAIYED — Gujarat High Court (1999-10-27)
YUSUFALI TAHERALI v. COMPETENT AUTHORITY AND DY. COLLECTOR (U.L.C.) — Gujarat High Court (1999-10-26)
SURESH THAKORELAL TANKARIA v. CENTRAL AEXCISE & CUSTOMS DEPARTMENT — Gujarat High Court (1999-10-25)