LexM. NIRMAL KUMAR, M. VENUGOPAL
145 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 145 |
Disposal nature
| DISPOSED OF | 52 |
| WITHDRAWN DISMISSED | 42 |
| CLOSED | 24 |
| DISMISSED | 14 |
| DISMISSED AS INFRUCTUOUS | 5 |
| ALLOWED | 4 |
| ORDERED | 2 |
| DISMISSED FOR NOT PRESSED | 2 |
Recent judgments
- S. MURUGADOSS v. THE STATE OF TAMILNADU — Madras High Court (2018-09-10)
- S.Munikrishna Reddy, v. State of Tamil Nadu — Madras High Court (2018-08-20)
- V.Krishnamurthy v. The Chief Executive Officer, — Madras High Court (2018-08-10)
- J Technologies India Ltd., v. Juara IT Solutions Pvt.Ltd., — Madras High Court (2018-08-03)
- S.Chandran v. The District Collector — Madras High Court (2018-08-03)
- P.Santhi, v. The Additional Director of — Madras High Court (2018-08-02)
- T.M.Madav Yadav v. Principle Secretary to the — Madras High Court (2018-08-02)
- R.Shakthivel, v. The Revenue Divisional Officer — Madras High Court (2018-08-02)
- R.Amutha v. The Principal District Judge — Madras High Court (2018-08-01)
- N.Rajkumar, v. The Registrar General, — Madras High Court (2018-08-01)