LexM. NIRMAL KUMAR
19,798 recorded High Court judgment(s) · 2014–2026
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 19798 |
Disposal nature
| DISPOSED OF | 3805 |
| ORDERED | 3499 |
| GRANTED | 3214 |
| DISMISSED | 2366 |
| ALLOWED | 2253 |
| RELAXED | 2130 |
| WITHDRAWN DISMISSED | 1167 |
| CLOSED | 560 |
Recent judgments
- M/S.Shri Ram Enterprises v. C.T.Muthuraman — Madras High Court (2026-06-04)
- Jose @ Josewa @ Louis Josewa v. The State Rep by — Madras High Court (2026-06-04)
- ANNAMALAI v. THE STATE REP BY — Madras High Court (2026-06-04)
- Surya v. The Deputy Superintendent of Police, — Madras High Court (2026-06-04)
- Revanza Leasing Private Limited, v. Smart Marine Services Private Limited, — Madras High Court (2026-06-03)
- Perarasu v. State Represented by, The Inspector of Police, — Madras High Court (2026-06-03)
- D. Saravanan v. The State Rep. by The Inspector of Police — Madras High Court (2026-06-03)
- Naga Durga v. The Superintendent of Police — Madras High Court (2026-06-03)
- S.Palaniswamy v. The State Rep.by, The Sub Inspector of Police, — Madras High Court (2026-06-03)
- KARTHICK N v. Yogeshbabu — Madras High Court (2026-06-03)