LexM. NIRMAL KUMAR, C. T. SELVAM
841 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 841 |
Disposal nature
| ALLOWED | 557 |
| CLOSED | 189 |
| WITHDRAWN DISMISSED | 58 |
| DISMISSED | 13 |
| DISPOSED OF | 9 |
| ORDERED | 7 |
| PARTLY ALLOWED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- VIJI @ VIJAYAKUMAR, v. STATE REP. BY — Madras High Court (2018-12-12)
- THE STATE OF TAMIL NADU REP BY v. A. HARIHARAPUTHIRAN — Madras High Court (2018-12-12)
- DR.P.RATHAMANI v. THE SECRETARY — Madras High Court (2018-12-12)
- KALAI, 32 YEARS v. STATE OF TAMIL NADU REP BY — Madras High Court (2018-10-31)
- VINCENT VIMAL v. SECY TO GOVT HPED CH — Madras High Court (2018-10-31)
- M.MALA, F/A 36 YEARS, v. THE SECRETARY TO GOVERNMENT, — Madras High Court (2018-10-31)
- SHANMUGAM, AGED 55 YEARS v. STATE OF TAMIL NADU — Madras High Court (2018-10-31)
- GUNASEKARAN, M/A 30 YEARS, v. THE STATE OF TAMIL NADU, — Madras High Court (2018-10-31)
- BINDHU, AGED 46 YEARS, v. STATE OF TAMIL NADU — Madras High Court (2018-10-31)
- INDIRA, AGED 33 YEARS v. THE SECRETARY TO GOVT., — Madras High Court (2018-10-31)