LexM. NIRMAL KUMAR
7,813 recorded High Court judgment(s) · 2016–2025
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 7813 |
Disposal nature
| GRANTED | 2820 |
| ORDERED | 1117 |
| DISPOSED OF | 995 |
| ALLOWED | 732 |
| WITHDRAWN DISMISSED | 728 |
| DISMISSED | 580 |
| CLOSED | 524 |
| MODIFIED | 141 |
Recent judgments
- V.Jeyabharathi v. The Inspector of Police — Madras High Court (2025-04-01)
- Baselios Mar Cleemis Catholica Bava v. The Assistant Commissioner of Labour (Plantations) — Madras High Court (2025-04-01)
- Kavitha v. The state of Tamil Nadu — Madras High Court (2025-04-01)
- Kannan @ Tamil Muthalvan v. The Superintendent of Police — Madras High Court (2025-04-01)
- Balamurugan v. The State of Tamil Nadu — Madras High Court (2025-04-01)
- Arulmigu Pattalamman Muthaiahsamy Thirukovil v. The Joint Commissioner — Madras High Court (2025-02-26)
- Asrin Fathima v. State of Tamil Nadu — Madras High Court (2025-02-19)
- M.Jeyasundari v. The State of Tamilnadu — Madras High Court (2025-02-19)
- Manimaran v. The State of Tamil Nadu — Madras High Court (2025-01-31)
- V.Jeyaraman v. The State of Tamil Nadu, — Madras High Court (2025-01-31)