LexM.N.KRISHNAN
9,000 recorded High Court judgment(s) · 2006–2011
Open in Lexace · Search this judge's casesCourts
| Kerala High Court | 9000 |
Disposal nature
| DISPOSED OF | 3519 |
| DISMISSED | 2156 |
| REMANDED | 1158 |
| PARTLY ALLOWED | 1132 |
| ALLOWED | 622 |
| CLOSED | 116 |
| DISMISSED FOR DEFAULT | 78 |
| DISMISSED AS WITHDRAWN | 59 |
Recent judgments
- P.C.CHANDRASEKHARAN v. GIRIJA DEVI — Kerala High Court (2011-11-01)
- K.S.E.B. v. JOHNSON — Kerala High Court (2011-02-09)
- LENIN v. V.M.STANLEY — Kerala High Court (2011-02-09)
- SURESH v. K.S.E.B. — Kerala High Court (2011-02-09)
- NAJEEB MOHAMMED v. P.A.SHAJAHAN — Kerala High Court (2011-02-09)
- A.CHANDRAN v. ABILASH AND OTHERS — Kerala High Court (2011-02-09)
- PEETHAMBARAN v. PAPINDAS AND OTHERS — Kerala High Court (2011-02-09)
- THE ORIENTAL INSURANCE CO.LTD v. K.HAMEED — Kerala High Court (2011-02-08)
- JOSIYA,MINOR REP.BY HER GUARDIAN JOLLY v. DENNY JACOB AND OTHERS — Kerala High Court (2011-02-08)
- MATHRUBHUMI v. INDIAN PERFORMING RIGHTS LIMITD — Kerala High Court (2011-02-08)