M.N. GILANI, S.A. BOBDE

393 recorded High Court judgment(s) · 2011–2012

Courts

Bombay High Court

393

Dispossed Off/Dismiss for Default	192
Withdrawn	82
Admitted/Allwd/Granted/Rule Absolute	62
Dismissed/Rule Discharged	38
Rejected at Admission Stage	15
OTHERS DISPOSED OFF	3
Compromised.	1

THE MAHARASHTRA STATE CO OPERATIVE BANK LTD THR ITS DEPUTY GENERAL MANAGER v. THE COLLECTOR YUAVATMAL — Bombay High Court (2012-03-21)
DR. MRS. PRATIBHA W/O PRABHAKAR GULHANE v. STATE OF MAH. THR. ITS SECTY. AND 2 ORS — Bombay High Court (2012-03-16)
DEVENDRA DHEKULDAS GEDAM v. STATE OF MAH. THR. ITS SECTY. AND ORS — Bombay High Court (2012-03-09)
RAISAHEB REKCHAND MOHTA v. MUNICIPAL COUNCIL HINGANGHAT and ANOTHER — Bombay High Court (2012-03-02)
DR.MRS.PRATIBHA W/O.PRABHAKAR GULHANE. v. STATE OF MAHARASHTRA and ANOTHER. — Bombay High Court (2012-03-02)
COURT ON ITS OWN MOTION v. THE STATE OF MAH. THR. ITS SECTY., AND 4 ORS — Bombay High Court (2011-10-21)
RAMKARAN SINGH S/O LATE SHRI PARASARAM v. UNION OF INDIA, MIN. OF HOME AFFAIRS, NEW DELHI AND ORS — Bombay High Court (2011-10-21)
MAKBUL KHAN S/O MANZOOR KHAN v. STATE OF MAHARASHTRA THROUGH ITS SECRETARY AND 4 OTHERS — Bombay High Court (2011-10-21)
DR. DARSHANA VIJAYKUMAR GANVIR v. THE STATE OF MAHARASHTRA,THROUGH PRINCIPAL SECRETARY, MINISTRY OF PUBLIC HEALTH DEPARTMENT AND 2 OT — Bombay High Court (2011-10-21)
THE STATE OF MAH. THR. ITS SECRETARY, PUBLIC HEALTH DEPTT. AND ANR v. DR. MRS. PRATIBHA W/O PRABHAKAR GULHANE AND ANR — Bombay High Court (2011-10-21)