M.MALIK, . A.K.SIKRI

35 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• DURG SINGH v. UOI & ORS. — Delhi High Court (2008-04-07)
• SGT K.B. SINGH v. UOI & ORS — Delhi High Court (2008-03-14)
• LAJWANTI DEVI v. UOI & ORS. — Delhi High Court (2008-03-14)
• SQN. LDR. H.GOSWAMI v. UOI & ORS. — Delhi High Court (2008-03-14)
• SACHIN KUMAR PRAVIN v. U.O.I & ORS — Delhi High Court (2008-03-14)
• CONST.RAVINDER RANA v. UOI & ORS — Delhi High Court (2008-03-14)
• SGT ULLASH BHATTACHARJEE v. UOI & ORS. — Delhi High Court (2008-03-10)
• KAMLESH KUMARI SHAMBHARWAL v. GOVT. OF NCT OF DELHI & ORS. — Delhi High Court (2008-03-07)
• BHODRA DEVI v. CHIEF OF ARMY STAFF & ORS. — Delhi High Court (2008-02-29)
• NB/SUB IKBAL SINGH SEHRAWAT v. UOI & ORS. — Delhi High Court (2008-02-27)