M.M.SUNDRESH, SATISH K. AGNIHOTRI

227 recorded High Court judgment(s) · 2013–2016

Courts

Madras High Court

227

DISMISSED	98
DISPOSED OF	43
CLOSED	33
ALLOWED	18
WITHDRAWN DISMISSED	14
DISMISSED AS INFRUCTUOUS	8
DISMISSED FOR NON-PROSECUTION	7
DISMISSED FOR NOT PRESSED	2

MRS.S.GEETHA v. MS.KAVERY BANEJEE — Madras High Court (2016-03-18)
P.VIJAYA NARAYANA REDDY v. D.P.YADAV IAS — Madras High Court (2016-03-18)
Mrs.R.V.Kamala v. S. Ramakrishnan — Madras High Court (2016-03-18)
A.MOHAMED IMAM v. R.VENKATESAN IAS — Madras High Court (2016-03-18)
P.SINGARACHARLU v. VIKRAM KAPUR IAS — Madras High Court (2016-03-18)
B.BALAKRISHNAN v. THE COMMISSIONER OF — Madras High Court (2016-03-18)
C.SANTHAKUMAR v. K.PHANINDRA REDDY IAS — Madras High Court (2016-03-18)
A.KRISHNAMUTHY v. MRS.M.LAKSHMI — Madras High Court (2016-03-18)
MR.T.DEVARAJI v. MR.MURUGAN — Madras High Court (2016-03-18)
CONT P/1967/2015 of Vs — Madras High Court (2015-12-16)