M.M.SUNDRESH, S.KANNAMMAL
119 recorded High Court judgment(s) · 2021–2021
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| Madras High Court | 119 |
Disposal nature
| ORDERED | 25 |
| DISPOSED OF | 25 |
| ALLOWED | 22 |
| DISPENSED WITH FOR THE PRESENT | 17 |
| DISMISSED | 11 |
| CLOSED | 8 |
| DELAY CONDONED | 4 |
| ALLOWED ON CONDITION | 1 |
Recent judgments
- K.PONNAMMAL (SINCE DECEASED) v. THE SPECIAL TAHSILDAR — Madras High Court (2021-08-26)
- K.PONNAMMAL (SINCE DECEASED) v. THE SPECIAL TAHSILDAR (LAND ACQUISITION OFFICER) — Madras High Court (2021-08-26)
- K.PONNAMMAL (SINCE DECEASED) v. THE SPECIAL TAHSILDAR (LAND ACQUISITION OFFICER) — Madras High Court (2021-08-26)
- IMAYAM TRUST v. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION — Madras High Court (2021-08-26)
- M/S.SRI GOWRI AND CO v. THE DEPUTY COMMERCIAL TAX OFFICER — Madras High Court (2021-08-26)
- K.PONNAMMAL v. THE SPECIAL TAHSILDAR — Madras High Court (2021-08-26)
- T.MUTHUKUMARAN v. THE TAMILNADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD — Madras High Court (2021-08-26)
- M.A.M.R. MUTHIAH v. R.M. VEERAPPAN — Madras High Court (2021-08-26)
- CENTRAL PROVIDENT FUND COMMISSIONER, v. V. KRISHNASWAMY — Madras High Court (2021-08-26)
- D. MOHANRAJ v. V.P.SRINIVASAN — Madras High Court (2021-08-26)
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