M.M.SUNDRESH, S.ANANTHI (RETD.)

782 recorded High Court judgment(s) · 2021–2022

Courts

Madras High Court

782

DISPOSED OF	362
DISMISSED	184
CLOSED	144
WITHDRAWN DISMISSED	44
ALLOWED	21
DISMISSED FOR NON-PROSECUTION	11
ORDERED	10
DISMISSED AS INFRUCTUOUS	3

GOPAL.M v. THE DIST. COLLECTOR — Madras High Court (2022-04-19)
Periyasamy @ Kumar v. The Assistant Commissioner / Executive Officer (HR and CE) — Madras High Court (2021-04-01)
A.JAMES @ JEROME v. THE DISTRICT COLLECTOR — Madras High Court (2021-04-01)
M.SUMATHI v. The Secretary to Government — Madras High Court (2021-04-01)
VASU.R v. GOVERNMENT OF TAMIL NADU — Madras High Court (2021-04-01)
BENSINGH.P v. THE DISTRICT COLLECTOR — Madras High Court (2021-04-01)
R.SivadasanPillai v. The Secretary — Madras High Court (2021-04-01)
P.KRISHNAN v. THE ASSISTANT DIRECTOR — Madras High Court (2021-04-01)
M/s.V.V.V. and Sons Edible Oils Ltd v. THE JOINT COMMISSIONER (CT) — Madras High Court (2021-04-01)
MURUGAN.K v. STATE OF TAMIL NADU — Madras High Court (2021-04-01)