M.M.SUNDRESH, RMT. TEEKAA RAMAN
1,295 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1295 |
Disposal nature
| ALLOWED | 421 |
| CLOSED | 394 |
| DISPOSED OF | 204 |
| DISMISSED | 118 |
| WITHDRAWN DISMISSED | 84 |
| ORDERED | 30 |
| DISMISSED AS INFRUCTUOUS | 25 |
| DISMISSED FOR NON-PROSECUTION | 9 |
Recent judgments
- S.RAVISANKAR v. P.NARAYANAN — Madras High Court (2021-08-09)
- T.A.JOSEPH v. A.SEKAR — Madras High Court (2021-08-09)
- V.Palanisamy v. Kottaikumar — Madras High Court (2021-08-09)
- K.A.KANTHASAMY v. DR.BEELA RAJESH — Madras High Court (2021-08-09)
- R Kanagaraj v. S Swarna, I.A.S — Madras High Court (2021-03-26)
- K.BALAKRISHNAN v. THIRU SHAMBHU KALLOLIKAR IAS — Madras High Court (2020-12-02)
- P.SREENIVAS SUNDAR v. S.K.PRABHAKAR I.A.S — Madras High Court (2020-12-02)
- S.BALAJI v. M.SAMPATH — Madras High Court (2020-12-02)
- YUVARAJ, AGED 27 YEARS, v. THE STATE REP. BY — Madras High Court (2020-02-06)
- DORR @ GANESAN, M/A.29 v. STATE REP BY ITS — Madras High Court (2020-01-23)
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