M.M.SUNDRESH, R.N.MANJULA

336 recorded High Court judgment(s) · 2021–2021

Courts

Madras High Court

336

ALLOWED	117
DISPOSED OF	69
CLOSED	54
DISMISSED	53
STAY MADE ABSOLUTE	10
DISMISSED FOR NON-PROSECUTION	8
WITHDRAWN DISMISSED	8
DISMISSED AS INFRUCTUOUS	6

SRI SHUDDHADWAITA VAISHNAV v. THE COMMISSIONER — Madras High Court (2021-08-10)
SHANMUGAVEL v. JAYALAKSHMI — Madras High Court (2021-08-10)
MR.A.ABDUL RAHIM, v. THE SPECIAL COMMISSIONER, AND — Madras High Court (2021-08-10)
M.SUBRAMANIA REDDY v. THE INSPECTOR GENERAL OF REGISTRATION — Madras High Court (2021-07-28)
THE GOVERNMENT OF TAMIL NADU v. P. SESHADRI — Madras High Court (2021-07-28)
THE STATE OF TAMILNADU v. M.C.SWAMY — Madras High Court (2021-07-28)
Blessing YOuth Mission, v. The State of Tamil Nadu, — Madras High Court (2021-07-28)
THE COMMISSIONER OF LAND v. M. LENINKUMAR — Madras High Court (2021-07-28)
A.ARUMUGASAMY v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-28)
THE MANAGEMENT v. K.LAKSHMANAN — Madras High Court (2021-07-28)