LexM.M.SUNDRESH, R. HEMALATHA
484 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 484 |
Disposal nature
| DISPOSED OF | 234 |
| CLOSED | 93 |
| ORDERED | 49 |
| DISMISSED | 36 |
| WITHDRAWN DISMISSED | 25 |
| ALLOWED | 16 |
| DISPOSED OF ACCORDINGLY | 12 |
| DISMISSED AS INFRUCTUOUS | 8 |
Recent judgments
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- A.R.E.Vishnu Balaji v. The District Collector — Madras High Court (2020-10-08)
- M.L.Ravi v. The Chief Secretary — Madras High Court (2020-10-07)
- K.Hanif Basha v. The Authorised Officer — Madras High Court (2020-10-01)
- Amaravathi, v. The President — Madras High Court (2020-10-01)
- Abhishek Poddar, v. The Government of Tamilnadu, — Madras High Court (2020-10-01)
- M/S.SRI INTERNATIONAL v. THE AUTHORIZED OFFICER — Madras High Court (2020-10-01)
- V.Nallathambi v. The Secretary to Government — Madras High Court (2020-10-01)
- M/S.MANGAL ROYAL JEWELS PVT LTD v. THE JOINT DIRECTOR — Madras High Court (2020-10-01)