LexM.M.SUNDRESH, R.BANUMATHI
39 recorded High Court judgment(s) · 2010–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 39 |
Disposal nature
| DISMISSED | 20 |
| PARTLY ALLOWED | 10 |
| ALLOWED | 5 |
| DISPOSED OF | 4 |
Recent judgments
- ASTRAL CABLES LTD v. THE NATIONAL SMALL INDUSTRIES — Madras High Court (2011-03-11)
- OSA/349/2000 of Vs — Madras High Court (2011-03-11)
- V.SEKAR v. M/S AKASH HOUSING — Madras High Court (2011-03-11)
- M/S.SONI HOSPITAL v. ARUN BALAKRISHNAN IYER — Madras High Court (2011-03-11)
- M/S.HYDROAIR TECTONICS (PCD) v. M/S.SIRUPOOLUVAPATTI COMMON — Madras High Court (2011-03-11)
- A.N.KUMAR v. ARULMIGHU ARUNACHALESWARAR — Madras High Court (2011-03-03)
- STATE BANK OF INDIA, v. STATE BANK OF INDIA, — Madras High Court (2011-03-02)
- M/S.KARPARA PROJECT ENGINEERIN v. MANAGING DIRECTOR, — Madras High Court (2011-02-28)
- HARI & CO., v. ST.ANTONYS TRADERS HAVING — Madras High Court (2011-02-28)
- S.P.SANKARA NARAYANAN v. S.P.RAMAIYA NADAR DIED — Madras High Court (2011-02-28)