M.M.SUNDRESH, . P.T. ASHA

157 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• Heavy Alloy Penetrator Factory Employees Union v. Ajay Kumar — Madras High Court (2021-08-10)
• S. CHITTIBABU v. OTEM DAI, IAS — Madras High Court (2021-08-10)
• VK Surendranath v. SK Prabakar IAS — Madras High Court (2021-08-10)
• H.JOHN NEPOMISSION v. AJAY KUMAR — Madras High Court (2021-08-10)
• V. Dhandapani v. V. Prabhakaran — Madras High Court (2021-08-10)
• C Varadharajan v. Md.Nasimuddin IAS, — Madras High Court (2021-08-10)
• S. KALIMUTHU v. MR. RAGAVENDIRAN — Madras High Court (2021-08-10)
• M.SIVAPRAKASAM v. V.PANDIAN — Madras High Court (2021-08-10)
• P Venkatachalam v. Pradeep Yadav — Madras High Court (2020-12-15)
• R Murugaiah v. Dr. Sandeep Saxena IAS — Madras High Court (2020-12-15)