M.M.SUNDRESH, P. RAJAMANICKAM

24 recorded High Court judgment(s) · 2019–2020

Courts

Disposal nature

Recent judgments

• T.KALAIVANAN v. THE COMMISSIONER OF POLICE — Madras High Court (2020-11-27)
• K.SURYAKUMAR v. THE SUPERINTENDENT OF POLICE — Madras High Court (2020-11-27)
• V.SIVAGAMI v. THE STATE OF TAMIL NADU — Madras High Court (2020-11-27)
• ESWARI v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2020-11-27)
• PARAMESHWARI v. THE COMMISSIONER OF POLICE — Madras High Court (2020-11-27)
• NOORIL v. STATE BY — Madras High Court (2020-11-27)
• MAYALAKU v. THE SUPERINTENDENT OF POLICE, — Madras High Court (2020-11-27)
• RESHMA v. THE STATE OF TAMILNADU — Madras High Court (2020-11-27)
• M.SUNDARAMOORTHY v. STATE REPRESENTED BY — Madras High Court (2020-11-27)
• VISHNU PRIYA v. THE STATE OF TAMILNADU — Madras High Court (2020-11-27)