LexM.M.SUNDRESH, P.P.S. JANARTHANA RAJA
43 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 43 |
Disposal nature
| DISPOSED OF | 17 |
| DISMISSED | 14 |
| CLOSED | 4 |
| WITHDRAWN DISMISSED | 3 |
| ALLOWED | 2 |
| ORDERED | 1 |
| DISMISSED AS WITHDRAWAL | 1 |
| DISMISSED FOR NOT PRESSED | 1 |
Recent judgments
- K. NIJAMUDEEN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-09-26)
- GOVINDAMMAL, v. CANARA BANK, — Madras High Court (2011-09-26)
- MUTHULAKSHMI, v. THE INSPECTOR OF POLICE, — Madras High Court (2011-07-15)
- K.BALASUBRAMANIAN v. THE DISTRICT MANAGER — Madras High Court (2011-07-15)
- JEGADEESAN v. THE SUPERINTENDENT OF POLICE — Madras High Court (2011-07-15)
- IRULAYEE AMMAL v. THE DISTRICT COLLECTOR — Madras High Court (2011-07-15)
- THE PRESIDENT v. P.NIRMAL NESAKUMAR — Madras High Court (2011-07-15)
- P.SHANKAR v. THE TAMIL NADU INDUSTRIAL — Madras High Court (2011-07-15)
- V. RAMESH, v. THE PROJECT DIRECTOR, — Madras High Court (2011-07-15)
- P.A.INNASI v. THE DISTRICT COLLECTOR — Madras High Court (2011-07-14)