LexM.M.SUNDRESH, P. JYOTHIMANI
242 recorded High Court judgment(s) · 2011–2011
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 242 |
Disposal nature
| DISPOSED OF | 97 |
| DISMISSED | 97 |
| WITHDRAWN DISMISSED | 17 |
| ALLOWED | 15 |
| CLOSED | 12 |
| ORDERED | 2 |
| DISMISSED AS WITHDRAWAL | 1 |
| ORDERED ACCORDINGLY | 1 |
Recent judgments
- K.VEERASAMY v. THE PRINCIPAL CHEIF — Madras High Court (2011-09-23)
- THE MANAGEMENT OF v. P.CHANDRA — Madras High Court (2011-09-20)
- PILLAI VINAYAGAM v. THE SECRETARY TO GOVT. — Madras High Court (2011-09-20)
- R.SAVARIRAJ v. THE SUPERINTENDING ENGINEER — Madras High Court (2011-09-20)
- V. VENKATASAMY, S/O. VELAPPA v. THE DISTRICT COLLECTOR — Madras High Court (2011-09-20)
- RAMESH v. THE DISTRICT COLLECTOR — Madras High Court (2011-09-20)
- M.RAJASEKAR v. THE DISTRICT ELEMENTARY — Madras High Court (2011-09-20)
- THE CHAIRMAN v. SUNDARI — Madras High Court (2011-09-20)
- THE TAHSILDAR v. M.PAULSAMY @ MUTHIAH THEVAR — Madras High Court (2011-09-20)
- M. PECHCHIAMMAL, v. THE DISTRICT COLLECTOR, — Madras High Court (2011-09-19)