M.M.SUNDRESH, N. SATHISH KUMAR
1,864 recorded High Court judgment(s) · 2017–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1864 |
Disposal nature
| CLOSED | 450 |
| DISMISSED | 425 |
| DISPOSED OF | 399 |
| ALLOWED | 383 |
| ORDERED | 70 |
| WITHDRAWN DISMISSED | 59 |
| DISMISSED AS WITHDRAWAL | 36 |
| DISMISSED AS INFRUCTUOUS | 21 |
Recent judgments
- Kaleeswaran.B v. The State of Tamil Nadu. Rep by — Madras High Court (2021-03-25)
- THE INSPECTOR GENERAL v. G.BHARATHAMATHA — Madras High Court (2021-02-23)
- S.MANOJKUMAR v. THE DISTRICT COLLECTOR, — Madras High Court (2021-02-03)
- M Rukmani v. B Mani — Madras High Court (2020-12-22)
- CHILD WELFARE COMMITTEE v. FSJ GENERALATE — Madras High Court (2020-11-27)
- K.ESWARAMURTHY v. N.UMAMAHESWARI — Madras High Court (2020-11-27)
- G.MANAIMARAN v. THE PROJECT DIRECTOR — Madras High Court (2020-02-07)
- THE JOINT DIRECTOR OF v. S.JESURAJ, — Madras High Court (2019-07-19)
- NAGAMANI v. ASHOK KUMAR — Madras High Court (2019-06-27)
- CSI TUTICORIN - NAZARETH v. R.STANLEY VEDANMANICKAM, — Madras High Court (2019-04-05)
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