M.M.SUNDRESH, N. PAUL VASANTHAKUMAR
30 recorded High Court judgment(s) · 2012–2014
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| Madras High Court | 30 |
Disposal nature
| DISMISSED | 17 |
| ALLOWED | 6 |
| DISPOSED OF | 6 |
| PARTLY ALLOWED | 1 |
Recent judgments
- M/S.DECCAN CHRONICLES HOLDINGS v. THE UNION OF INDIA — Madras High Court (2014-05-08)
- THE DIRECTOR OF MEDICAL AND v. THIRU.K.RAGOTHAMAN — Madras High Court (2014-04-28)
- R.RAM RAJAN M.A.B.L., v. STATE REP BY ITS — Madras High Court (2014-02-10)
- P.RAVICHANDRAN v. STATE OF TAMIL NADU — Madras High Court (2013-10-11)
- M.RAMASUBRAMANI, v. THE CENTRAL ADMINISTRATIVE — Madras High Court (2013-09-30)
- UNION OF INDIA v. S. SUBRAMANI — Madras High Court (2013-09-30)
- D.JAGANNATHAN, IAS, v. S.SATTANATHAN, — Madras High Court (2013-09-30)
- K.GUNASEKARAN v. THE MANAGEMENT OF THE NILGIRIS — Madras High Court (2013-09-30)
- THE MANAGEMENT v. THE PRESIDING OFFICER — Madras High Court (2013-09-30)
- UROOJ AHMED v. MAYA APPLIANCES — Madras High Court (2013-09-25)
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