LexM.M.SUNDRESH, N. ANAND VENKATESH
206 recorded High Court judgment(s) · 2018–2020
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 206 |
Disposal nature
| DISMISSED | 96 |
| DISPOSED OF | 42 |
| ALLOWED | 26 |
| DISMISSED AS INFRUCTUOUS | 10 |
| CLOSED | 9 |
| WITHDRAWN DISMISSED | 9 |
| ORDERED | 4 |
| PARTLY ALLOWED | 3 |
Recent judgments
- S. SAKTHIVEL v. ABIRAMIKALYANASUNDARAM — Madras High Court (2020-12-17)
- MRS.ARTI MEENAKSHI MUTHIAH v. KAMALA MUTHIAH — Madras High Court (2020-02-14)
- M.Govindan v. K. RENUKA, — Madras High Court (2020-02-14)
- T.R.G. SURENDER NANIR v. GOPINATH — Madras High Court (2019-01-29)
- PRASHANT HASMUKH MANCK v. RAMU ANNAMALAI RAMASAMY — Madras High Court (2019-01-24)
- S.SAROJINI v. P.MARIAPPAN — Madras High Court (2018-12-03)
- COMMISSIONER OF INCOME TAX v. SHRI M.V.MUTHURAMALINGA, — Madras High Court (2018-08-03)
- Nagarajan,S/o.Maariyappan v. The District Collector — Madras High Court (2018-08-03)
- SYED MOHAMED SALAHUDDIN v. AHMED ABDULLA AHMED AL GHURAIR — Madras High Court (2018-08-03)
- A.Krishnaprasad v. The state of Tamil Nadu — Madras High Court (2018-08-03)