LexM.M.SUNDRESH, M. NIRMAL KUMAR
1,462 recorded High Court judgment(s) · 2014–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1462 |
Disposal nature
| ALLOWED | 688 |
| CLOSED | 404 |
| DISMISSED | 96 |
| DISPOSED OF | 95 |
| ORDERED | 72 |
| WITHDRAWN DISMISSED | 70 |
| DISMISSED AS INFRUCTUOUS | 13 |
| PARTLY ALLOWED | 9 |
Recent judgments
- MUTHAIYA DESIGAR v. A.R.SYED MEMAMUTH. — Madras High Court (2021-08-16)
- THE SPECIAL TAHSILDAR v. VETHAGIRI — Madras High Court (2019-09-06)
- MOHAMMED THOUFIK, v. UNION OF INDIA, REPRESENTED BY — Madras High Court (2019-09-06)
- COGNIZANT TECHNOLOGY SOLUTIONS v. DEPUTY COMMISSIONER OF INCOME TAX — Madras High Court (2019-09-06)
- MOHAMMED HASAN KUDHOOS, v. UNION OF INDIA, REPRESENTED BY — Madras High Court (2019-09-06)
- MOHAMMED RIYAZ, v. UNION OF INDIA, REPRESENTED BY — Madras High Court (2019-09-06)
- MOHAMMED IBRAHIM, v. UNION OF INDIA, REPRESENTED BY — Madras High Court (2019-09-06)
- ULAGAMMAL v. THE SECRETARY — Madras High Court (2019-08-30)
- S.SAMU @ ISMAIL v. THE COMMISSIONER OF POLICE — Madras High Court (2019-08-30)
- MAARAKKA v. THE SECRETARY TO GOVERNMENT — Madras High Court (2019-08-30)