LexM.M.SUNDRESH, M. JAICHANDREN
141 recorded High Court judgment(s) · 2013–2014
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 141 |
Disposal nature
| DISMISSED | 60 |
| ALLOWED | 46 |
| DISPOSED OF | 12 |
| CLOSED | 9 |
| WITHDRAWN DISMISSED | 4 |
| ORDERED | 4 |
| PARTLY ALLOWED | 3 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- G.SUNDARARAJAN v. THE STATE OF TAMILNADU — Madras High Court (2014-03-28)
- M/S.D.D.R.PROPERTY DEVELOPERS v. M/S.DEEPTI INTEGRATED LOGISTIC — Madras High Court (2013-10-04)
- TERRY GOLD INDIA v. TVS FINANCE AND SERVICES LTD — Madras High Court (2013-08-30)
- R.SUBRAMANIAN v. GOVERNMENT OF TAMIL NADU — Madras High Court (2013-08-30)
- P.SEKAR v. M/S DECCAN FINANCE LIMITED — Madras High Court (2013-08-30)
- M/S. UNIVERSAL SHOE COMPANY v. BELLUTI SIMONE — Madras High Court (2013-08-29)
- THE BOARD OF GOVERNORS v. MELMARUVATHUR ADHIPARASKTHI — Madras High Court (2013-08-29)
- B. NARASIMHULU CHETTY v. MRS. K. VIJAYALAKSHMI — Madras High Court (2013-08-26)
- M/S RENAULT INDIA PVT LTD v. M/S ARADHANA DISTRIBUTORS PVT — Madras High Court (2013-08-26)
- LEO DON BOSCO v. THE SECRETARY TO GOVT — Madras High Court (2013-08-22)