M.M.SUNDRESH, M.DHANDAPANI

33 recorded High Court judgment(s) · 2018–2021

Courts

Disposal nature

Recent judgments

• SHRI.P.V.BALASUBRAMANI v. MR.AJAI BHUSHAN PANDEY I.A.S — Madras High Court (2021-08-18)
• G.Rajeswari v. DR.V.C.RAMESWARA MURUGAN — Madras High Court (2020-12-17)
• Dr. T. Ramasamy v. J. Ganesan — Madras High Court (2020-12-17)
• G.GANAPATHIMOORTHY v. HANS RAJ VERMA I.A.S. — Madras High Court (2020-12-17)
• T.Sudha v. Tmt. Anitha — Madras High Court (2020-12-04)
• B.BASKARAN v. MUTHAIAH — Madras High Court (2020-11-19)
• PRABHAKAR v. BALARAMAN BHARGAVA — Madras High Court (2020-02-06)
• DR.T.RAMASAMY v. GANESAN J — Madras High Court (2020-02-06)
• SUNDARAVADIVELU E v. DR.ABHILAKSH LIKHI — Madras High Court (2020-02-06)
• PUDUCHERRY RETIRED JUDICIAL v. D.C. PATHAK, DIRECTOR — Madras High Court (2020-02-06)