LexM.M.SUNDRESH, KRISHNAN RAMASAMY
859 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 859 |
Disposal nature
| DISMISSED | 226 |
| DISPOSED OF | 206 |
| ALLOWED | 188 |
| CLOSED | 61 |
| PARTLY ALLOWED | 55 |
| WITHDRAWN DISMISSED | 45 |
| ORDERED | 31 |
| DISMISSED FOR NON-PROSECUTION | 14 |
Recent judgments
- M Kamaraj v. M Sudheer — Madras High Court (2021-08-18)
- H.ZAKIR HUSSAIN, v. The Member Secretary (Incharge) — Madras High Court (2020-10-01)
- P.R.VENKETARAMA RAJA v. SHRI.BHARAT SINGH CHAUHAN — Madras High Court (2020-09-28)
- B.KARPAGAM, v. THE MEMBER SECRETARY — Madras High Court (2020-08-14)
- The Union of India v. B.Sundaramoorthy — Madras High Court (2020-07-08)
- Uma Maheswari v. India Bulls Housing Finance Ltd — Madras High Court (2020-06-02)
- Deputy Director v. Asset Reconstruction company, — Madras High Court (2020-06-02)
- M/s.KMB Marbles and Granites India Private Limited v. The Distrcit Magistrate and Collector — Madras High Court (2020-06-02)
- Ramkumar Kaliappagounder v. The District Collector, — Madras High Court (2020-06-02)
- A.MAHENDRAMANI v. The Commissioner of Corporation — Madras High Court (2020-06-01)