M.M.SUNDRESH, K.RAVIRAJA PANDIAN
151 recorded High Court judgment(s) · 2009–2010
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| Madras High Court | 151 |
Disposal nature
| DISMISSED | 103 |
| ALLOWED | 24 |
| DISPOSED OF | 21 |
| ORDERED | 1 |
| CLOSED | 1 |
| PARTLY ALLOWED | 1 |
Recent judgments
- LAND ACQUISITION OFFICER& v. K.CHAMUNDESWARI W/O.S.KRISHNAM — Madras High Court (2010-01-07)
- THE SPECIAL TAHSILDAR (LA) v. TMT.KANNIAMMAL — Madras High Court (2010-01-05)
- COMMISSIONER OF CUSTOMS v. M/S FRONTIER ABAN DRILLING — Madras High Court (2010-01-05)
- THE SPECIAL TAHSILDAR v. R.JAYABAL — Madras High Court (2010-01-05)
- SRI GANAPATHY BUS SERVICE, v. THE REGIONAL TRANSPORT OFFICER — Madras High Court (2010-01-05)
- P.ARUMUGAM v. THE MANAGEMENT OF VIRALIMALAI — Madras High Court (2010-01-04)
- BOMBAY TOOL CENTRE v. OFFICIAL TRUSTEE OF TAMILNADU — Madras High Court (2009-12-23)
- SHRI S.PARTHASARATHY v. THE ASSISTANT COMMISSIONER — Madras High Court (2009-12-23)
- COMMISSIONER OF INCOMETAX v. M/S BHARAT OVERSEAS BANK LTD — Madras High Court (2009-12-22)
- THE COIMBATORE COSMOPOLITAN v. THE ASST. COMMR. OF INCOME TAX — Madras High Court (2009-12-22)
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