LexM.M.SUNDRESH, K. RAVICHANDRABAABU
55 recorded High Court judgment(s) · 2014–2019
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 55 |
Disposal nature
| DISPOSED OF | 18 |
| CLOSED | 16 |
| WITHDRAWN DISMISSED | 9 |
| DISMISSED | 6 |
| DISMISSED FOR NON-PROSECUTION | 4 |
| DISMISSED WITH COST | 1 |
| ALLOWED | 1 |
Recent judgments
- R.SELVARAJ v. LT. GENERAL K.J.SINGH — Madras High Court (2019-04-23)
- M.CHITHARANJAN v. A.MITTAL — Madras High Court (2019-03-26)
- M.COUMAR v. SHRI MANOJ PARIDA IAS., — Madras High Court (2019-03-26)
- B.MATHIVANAN v. DHARMENDRA PRATAP YADAV — Madras High Court (2019-01-18)
- A.MUTHU v. DR.NIRANJAN MARDI IAS, — Madras High Court (2018-12-17)
- R.UMA v. THIRIPURASUNDARI — Madras High Court (2018-12-17)
- A.BABYSABEENA v. MR.N.S.PALANIAPPAN IAS., — Madras High Court (2018-12-10)
- M. EGANATHAN, v. MR. BASHEER AHAMED, IAS., — Madras High Court (2018-12-10)
- SHIRLEY GLADSON v. K.VEERA RAGHAVA RAO — Madras High Court (2018-12-10)
- P.SIKKAPPA CHETTY v. SAMPATH IAS — Madras High Court (2018-12-10)