LexM.M.SUNDRESH
11,248 recorded High Court judgment(s) · 2009–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 11248 |
Disposal nature
| DISPOSED OF | 6361 |
| DISMISSED | 1166 |
| ALLOWED | 1101 |
| CLOSED | 1020 |
| WITHDRAWN DISMISSED | 560 |
| ORDERED | 480 |
| DISMISSED AS INFRUCTUOUS | 166 |
| DISMISSED FOR NON-PROSECUTION | 159 |
Recent judgments
- R.VENU v. GANESAN — Madras High Court (2021-08-13)
- P. NANDAGOPAL NAIDU v. MR. THANGARAJ — Madras High Court (2021-08-13)
- R.Nagaraj v. Sivaranjani — Madras High Court (2021-08-13)
- A.KUPPUSAMY v. RAMESHWARA MURUGAN — Madras High Court (2021-08-13)
- M R DURAISAMY v. MR ASHIS CHATTERJEE IAS — Madras High Court (2021-08-13)
- V.VEERASAMY v. R.THIRUPPATHI VENKATASAMY — Madras High Court (2021-08-13)
- PMR SOFTWARE TECHNOLOGY v. MR. RAMESH GANESAN — Madras High Court (2021-08-13)
- N.PONNAYAN v. RAJIU RANJAN — Madras High Court (2021-08-13)
- J. RAJASEKAR v. A. ERNEST DARWIN JOSE — Madras High Court (2021-08-13)
- D EVELYN ANITA v. DR MAJOR K MALATHI BENJAMIN — Madras High Court (2021-08-13)