M.M.SUNDRESH, F.M.IBRAHIM KALIFULLA

47 recorded High Court judgment(s) · 2010–2010

Courts

Disposal nature

Recent judgments

• M/S INDO TECH ELECTRIC v. THE DEPUTY COMMISSIONER — Madras High Court (2010-12-16)
• ELELPHANT G.RAJENDRAN v. MR.R.K.CHANDRAMOHAN — Madras High Court (2010-12-07)
• M/S ISKRAEMECO REGENT LIMITED v. THE COMMISSIOENR OF INCOME — Madras High Court (2010-11-23)
• M/S INTERNATIONAL FLAVOURS v. STATE OF TAMIL NADU — Madras High Court (2010-10-08)
• THE STATE OF TN., v. TVL.SHASUN CHEMICALS & DRUGS — Madras High Court (2010-10-08)
• AUDCO INDIA LTD v. THE STATE OF TAMILNADU — Madras High Court (2010-10-08)
• R.NATARAJ, IPS., v. THE STATE OF TAMILNADU — Madras High Court (2010-10-08)
• THE DIRECTOR OF INCOME TAX v. THE WILLINGTON CHARITABLE — Madras High Court (2010-10-08)
• M/S ANNAPOORNA RE ROLLING v. THE CUSTOMS EXCISE AND — Madras High Court (2010-10-01)
• M/S.SRM SYSTEMS & v. THE ASST COMMISSIONER — Madras High Court (2010-08-31)