LexM.M.SUNDRESH, C. SARAVANAN
306 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 306 |
Disposal nature
| DISMISSED | 77 |
| ALLOWED | 63 |
| CLOSED | 49 |
| DISPOSED OF | 42 |
| WITHDRAWN DISMISSED | 25 |
| DISMISSED FOR NON-PROSECUTION | 16 |
| PARTLY ALLOWED | 11 |
| STAY MADE ABSOLUTE | 9 |
Recent judgments
- P. UDHAYANILAVAN v. VIMALAN — Madras High Court (2021-08-11)
- PRABHAKAR REDDIYAR v. KRISHNAMOORTHY REDDIYAR — Madras High Court (2021-08-11)
- HIS HOLINESS KASIVISWANATHA v. STATE OF TAMIL NADU — Madras High Court (2021-07-23)
- THE MANAGEMENT v. K.SHANMUGAM — Madras High Court (2021-07-19)
- M.VALIMUTHU v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-19)
- THE MANAGEMENT OF THE COIMBATORE DIST CO OPERATIVE v. THE PRESIDING OFFICER — Madras High Court (2021-07-19)
- V.Munusamy, v. The Executive Engineer, — Madras High Court (2021-07-19)
- P.BALAKRISHNAN v. THE DISTRICT REVENUE OFFICER — Madras High Court (2021-07-19)
- R.RAJKAMAL v. THE CHAIRMAN — Madras High Court (2021-07-19)
- VARADHAN v. THE DISTRICT COLLECTOR — Madras High Court (2021-07-19)