M.M.SUNDRESH, ABDUL QUDDHOSE
26 recorded High Court judgment(s) · 2018–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 26 |
Disposal nature
| CLOSED | 15 |
| DISPOSED OF | 4 |
| ALLOWED | 4 |
| WITHDRAWN DISMISSED | 1 |
| ORDERED | 1 |
| DISMISSED | 1 |
Recent judgments
- V.KANNAN v. NIRANJAN MARDI IAS — Madras High Court (2021-08-09)
- RANI v. STATE REP.BY — Madras High Court (2021-03-16)
- ESWARAN v. THE SECRETARY TO THE GOVERNMENT — Madras High Court (2021-03-16)
- Meyyappan Subbramanian v. Sir Ramachandra University — Madras High Court (2020-12-10)
- Dr.K.Venkatachalam v. M/s.Asset Reconstruction Company (India) Ltd — Madras High Court (2020-09-29)
- Dr.K.Venkatachalam v. M/s.Asset Reconstruction Company — Madras High Court (2020-09-29)
- R.SENTHIL KUMAR v. THE SUB INSPECTOR OF POLICE, — Madras High Court (2020-09-29)
- V.Subbiah v. The Commissioner, — Madras High Court (2020-09-29)
- Mrs.Vanaja v. The District COllector — Madras High Court (2020-09-25)
- CMDA Approved Plot Owners and Residents v. Member Secretary — Madras High Court (2020-09-25)
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