LexM.M.SUNDRESH
1,025 recorded High Court judgment(s) · 2015–2021
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 1025 |
Disposal nature
| DISPOSED OF | 422 |
| DISMISSED | 166 |
| CLOSED | 163 |
| WITHDRAWN DISMISSED | 147 |
| ALLOWED | 43 |
| DISMISSED AS INFRUCTUOUS | 20 |
| DISPOSED OFF- Reporting Compliance | 16 |
| ORDERED | 13 |
Recent judgments
- Irulandi.M v. The District Collector — Madras High Court (2021-01-19)
- Chinna Kannu v. THE DISTRICT COLLECTOR — Madras High Court (2021-01-19)
- C.PARAMASIVAM v. THE MANAGING DIRECTOR — Madras High Court (2021-01-19)
- PERUMAL.V v. THE DISTRICT COLLECTOR — Madras High Court (2021-01-19)
- Ramesh.K.K v. Union of India — Madras High Court (2021-01-19)
- Ramasamy v. The District Collector — Madras High Court (2021-01-19)
- Sathappan. A.K v. The District Collector — Madras High Court (2021-01-19)
- THE MANAGING DIRECTOR v. D.ARULMANI KOYILRAJ — Madras High Court (2021-01-18)
- SEMBARUTHI NAGAR VEETU v. DEIVANAIAMMAL, — Madras High Court (2021-01-18)
- THE DIRECTOR OF SOCIAL WELFARE v. P.TAMILARASI — Madras High Court (2021-01-18)