M. M. SATHAYE,NATIONAL LOK ADALAT
51 recorded High Court judgment(s) · 2023–2025
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| Bombay High Court | 51 |
Disposal nature
| Disposed Off | 51 |
Recent judgments
- MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. RAGHUNATH TATYABA MANE and ANR. — Bombay High Court (2025-03-22)
- THE STATE OF MAHARASHTRA and ORS. v. SAHEBRAO BHAU ADAGALE — Bombay High Court (2025-03-22)
- THE STATE OF MAHARASHTRA v. TUKARAM KRISHNA SHINDE AND ANR. — Bombay High Court (2025-03-22)
- MAHARASHTRA STATE ROAD TRANSPORT CORPORATION v. SHANTABA JANARDAN CHAVAN — Bombay High Court (2025-03-22)
- THE STATE OF MAHARASHTRA v. NITIN U. SAMANT — Bombay High Court (2025-03-22)
- THE STATE OF MAHARASHTRA v. KONDIBA B. JADHAV and ORS. — Bombay High Court (2025-03-22)
- THE STATE OF MAHARHASTRA v. SHAMRAO LAXMAN KENJALE and ORS. — Bombay High Court (2025-03-22)
- THE STATE OF MAHARASHTRA v. DHONDIBA KRISHNA GUJAR — Bombay High Court (2025-03-22)
- THE STATE OF MAHARASHTRA v. SHRI PARAPPA TUKA DUDHAL — Bombay High Court (2025-03-22)
- THE STATE OF MAHARASHTRA v. SHRI PARAPPA TUKA DUDHAL — Bombay High Court (2025-03-22)
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