M. M. SATHAYE

526 recorded High Court judgment(s) · 2022–2026

Courts

Bombay High Court

526

Disposed Off	449
Allowed	36
Dismissed	26
Transfer to other Court	6
Dismissed for non-complying conditional Order	3
Allowed To be withdrawn	2
Rejected	2
Partly Allowed	1

RELIANCE GENERAL INSURANCE CO.LTD., NAVI MUMBAI v. SHRI LADUBAI SANJAY PAWAR AND ORS. — Bombay High Court (2026-03-10)
CORMORANT INVESTMENTS PVT. LTD. v. MS. YASMIN TAVARIA and ORS. — Bombay High Court (2025-11-28)
MR. NITIN B. THAKKAR AND ANR v. DIVISIONAL JOINT REGI. CO-OP. SOC. , KONKAN DIV. NAVI MUMBAI AND ORS — Bombay High Court (2025-11-14)
RAVINDRA SHREEDHAR KULKARNI AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-14)
KONKAN RAILWAY CORPORATION LTD. v. BHIKA DHAKTA PAWAR D.H. NANDAKUMAR BHIKAJI PAWAR — Bombay High Court (2025-08-14)
RUKIMINIBAI SHREEDHAR KULKARNI v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-14)
MR. NARAYAN RAGHU THOMBARE DECEASED MARUTI N. THOMBARE DECEASED THR. LRS. SAVITRABAI MARUTI THOMBAR v. MR. SALU RAGHU THOMBARE DECEASED THR. LRS. ANUSAYA SALU THOMBARE AND ORS. — Bombay High Court (2025-08-14)
VISHWAS SHREEDHAR KULKARNI AND ANR. v. THE STATE OF MAHARASHTRA — Bombay High Court (2025-08-14)
SHRI. CHANDRAKANT VENUNATH SAKHARE v. STATE OF MAHARASHTRA — Bombay High Court (2025-08-14)
SOMANING DHANAPPA DUGGANI (DECEASED) THROUGH HIS L.R n039S 1A. SMT. INDRABAI SOMNING DUGGANI AND OR v. THE SPECIAL LAND ACQUISITION OFFICER NO.9 SANGLI AND ORS. — Bombay High Court (2025-08-05)