M.M.S. BEDI,. M.M. KUMAR

497 recorded High Court judgment(s) · 2004–2012

Courts

Disposal nature

Recent judgments

• ANSHU BHARDWAJ v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2012-09-25)
• CHANDER DUTT v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2008-02-14)
• RATIKA AND ANR. v. DEVI LAL UNIVERSITY AND ANR — Punjab & Haryana High Court (2006-12-21)
• HINDUSTAN PETROLEUM CORP. LTD. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2006-12-19)
• RAJBALA v. STATE OFHRY. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• KULDIP SINGH v. UOI AND ORS. — Punjab & Haryana High Court (2006-12-18)
• MUNSHI RAM AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• SUKHJINDER SINGH v. UOI AND ORS. — Punjab & Haryana High Court (2006-12-18)
• MAHAVIR SINGH v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2006-12-18)
• R.K. BANSAL v. UHBVN LTD. AND ANR. — Punjab & Haryana High Court (2006-12-15)