M.M.S. BEDI

10,089 recorded High Court judgment(s) · 2004–2023

Courts

Disposal nature

Recent judgments

• S.P. ANAND v. KASHMIR SINGH AND ANR. — Punjab & Haryana High Court (2023-05-09)
• VANDANA AND ORS v. ISHWAR AND ORS — Punjab & Haryana High Court (2023-05-04)
• MUKHTIAR SINGH AND ANR. v. STATE OF PUNJAB — Punjab & Haryana High Court (2019-12-16)
• CHANDER KANTA v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2019-09-26)
• ROSHAN LAL v. KBS SIDHU AND ANR — Punjab & Haryana High Court (2019-05-30)
• ASHISH DAHIYA v. SWAN MOTORS PVT LTD & ORS — Punjab & Haryana High Court (2019-03-06)
• INDERJEET SINGH v. LAL SINGH AND ORS — Punjab & Haryana High Court (2018-12-03)
• INDERJEET SINGH v. SWARAN KAUR AND ORS — Punjab & Haryana High Court (2018-12-03)
• INDERJEET SINGH v. SWARAN KAUR AND ORS — Punjab & Haryana High Court (2018-12-03)
• INDERJEET SINGH v. LAL SINGH AND ORS — Punjab & Haryana High Court (2018-12-03)