LexM. M. NERLIKAR
1,178 recorded High Court judgment(s) · 2025–2026
Open in Lexace · Search this judge's casesCourts
| Bombay High Court | 1178 |
Disposal nature
| Transfer to Other Court. | 652 |
| TRANSFER TO OTHER COURT | 111 |
| DISPOSED OFF | 109 |
| ALLOWED | 82 |
| DISMISSED | 79 |
| DISPOSED OFF AS A WITHDRAWN | 56 |
| Disposed-Off | 50 |
| C.A. Disposed off | 14 |
Recent judgments
- MOHSIN KHAN MEHBUB KHAN v. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER POLICE STATION MANGRULPIR — Bombay High Court (2026-05-06)
- ASHISH S/O SUNILRAO SALAME v. SADHANA W/O ASHISH SALAME — Bombay High Court (2026-04-20)
- M/S NANAK IMPEX, THR ITS PROPRIETOR CHETAN ARJUN MADAN v. STATE OF MAHARASHTRA THR PSO, KALAMNA, NAGPUR AND ANR — Bombay High Court (2026-03-10)
- BULDANA URBAN COOPERATIVE CREDIT SOCIETY LTD., (MULTISTATE) BRANCH TALEGAON (SP) THR. BRANCH MANAGE v. DHANRAJ PURUSHATTAM BODKHE — Bombay High Court (2026-01-06)
- JAVED KHAN S/O AMANNULLAH KHAN v. SMT. USHA W/O JEEVAN SACHDEO AND ANOTHER — Bombay High Court (2026-01-06)
- SMT ROSHNA ABHAY TAWANI v. STATE OF MAHARASHTRA THR PSO. PS. KHOLAPURI GATE, AMRAVATI AND OTHER — Bombay High Court (2026-01-05)
- SAU. JAYSHRI V. GAWANDE v. PREMNATH MANGALSING MOHOKAR — Bombay High Court (2025-12-24)
- SYED ABDUL REHMAN FARUKH v. SHRI. VIJAYKUMAR SHREEMAULA RAJU PROP. ARYA CONSTRUCTION WARDHA — Bombay High Court (2025-12-24)
- GAFFUR S/O. GULJAR SHEIKH v. LALITA MANOJ MATEL — Bombay High Court (2025-12-24)
- SMT. SONIA W/O RAMESH GOPLANI THR. NOMINATED ATTORNEY, SHRI. NITIN S/O RAMESH GOPALANI v. KAMLESH S/O RUPCHAND DIPANI — Bombay High Court (2025-12-24)