M.M. KUMAR,. T.P.S. MANN

253 recorded High Court judgment(s) · 2008–2011

Courts

Disposal nature

Recent judgments

• PARMINDER KAUR v. UOI & ORS. — Punjab & Haryana High Court (2011-08-16)
• CHANDIGARH ADMINISTRATION v. URMIL KANTA AND ORS. — Punjab & Haryana High Court (2011-06-13)
• BHARAT SANCHAR NIGAM LTD. & ANR v. ANGOORI DEVI & ANR — Punjab & Haryana High Court (2011-04-28)
• DHBVNL HISAR v. ELECTRICITY OMBUDSMAN HARYANA & ORS. — Punjab & Haryana High Court (2011-04-28)
• DHBVNL HISAR v. ELECTRICITY OMBUDSMAN HARYANA & ORS. — Punjab & Haryana High Court (2011-04-28)
• NITIN TYAGI AND ORS v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2011-04-28)
• DHBVNL HISAR v. ELECTRICITY OMBUDSMAN HARYANA & ORS. — Punjab & Haryana High Court (2011-04-28)
• JAGDISH PARSAD v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2011-04-28)
• BISHNA DEVI v. UNION OF INDIA AND ORS — Punjab & Haryana High Court (2011-04-27)
• MANPHOOL SINGH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2011-04-26)