M.M. KUMAR, SABINA

278 recorded High Court judgment(s) · 2008–2014

Courts

Disposal nature

Recent judgments

• HARPAL SINGH v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2014-02-06)
• HAJARI PARSHAD v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2013-07-25)
• OM PARKASH AND OTHERS v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2013-07-18)
• M/S NANDAN AUTO TECH LTD. v. UNION OF INDIA AND ORS. — Punjab & Haryana High Court (2009-12-02)
• KULWINDER KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2009-11-16)
• SASSI INDER SINGH & ORS. v. STATE OF PUNJAB & ORS. — Punjab & Haryana High Court (2008-11-26)
• GULSHAN KUMAR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-08-01)
• ISHWAR CHANDER v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-08-01)
• DARSHAN KAUR v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-07-30)
• PUNJAB GOVT. COLLEGE EX-SERVICEMAN LECTURER v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-07-29)