M.M. KUMAR,. RITU BAHRI

504 recorded High Court judgment(s) · 2005–2014

Courts

Disposal nature

Recent judgments

• STATE OF HARYANA AND ORS. v. SAHIB SINGH — Punjab & Haryana High Court (2014-01-29)
• STATE OF HARYANA & ORS. v. ALL HARYANA IRRIGATION DEPTT. — Punjab & Haryana High Court (2014-01-29)
• JAI KARAN v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2013-03-12)
• STATE OF HARYANA AND ORS. v. DEVI SINGH — Punjab & Haryana High Court (2012-03-16)
• PURUSHOTTAM DUTT v. THE HY. VIDHAN SABHA SECTT. CHD. ETC. — Punjab & Haryana High Court (2011-07-15)
• SUKHVINDER KAUR SUROYA v. ST OF PB AND ORS — Punjab & Haryana High Court (2011-05-27)
• UNION OF INDIA AND ANR. v. HARI SINGH KAUSHAL — Punjab & Haryana High Court (2011-04-26)
• UNION OF INDIA & ORS v. DAYANAND PANDORA & ANR — Punjab & Haryana High Court (2011-04-18)
• (O&M) CHAMAN LAL GOYAL v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2011-04-01)
• CHAMAN LAL GOYAL v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2011-04-01)