M.M. KUMAR, RAKESH KUMAR JAIN

42 recorded High Court judgment(s) · 2007–2024

Courts

Disposal nature

Recent judgments

• SUKHVINDER SINGH v. CIT KARNAL & ANOR. — Punjab & Haryana High Court (2024-07-23)
• CIT-II, CHANDIGARH v. JASBIR SINGH AND ORS. — Punjab & Haryana High Court (2010-02-01)
• MANJIT SINGH & ORS v. UNION OF INDIA & ORS — Punjab & Haryana High Court (2010-02-01)
• M/S R B L BANARSI DASS AND CO. v. C.I.T. AMBALA — Punjab & Haryana High Court (2008-03-12)
• M/S SURINDRA ENGINEER CO.LTD. v. ASSISTANT COMMISSIONER OF CUSTOMS,GOI — Punjab & Haryana High Court (2007-12-21)
• M/S ADARSH FUNDRY AND ENGG.WORKS v. BANK OF INDIA ETC. — Punjab & Haryana High Court (2007-12-21)
• CIT CENTRAL v. M/S S.A.BUILDERS P.LTD.CHD. — Punjab & Haryana High Court (2007-12-21)
• SATISH KUMAR AHUJA v. PUNJAB FINANCIAL CORPN. — Punjab & Haryana High Court (2007-12-21)
• COMMISSIONER OF CENTRAL EXCISE v. M/S HINDUSTAN PETROLEUM CORP. LTD. — Punjab & Haryana High Court (2007-12-21)
• C.I.T LDH v. M/S HERO CYCLES — Punjab & Haryana High Court (2007-12-21)