M.M. KUMAR,. RAJIV NARAIN RAINA

226 recorded High Court judgment(s) · 1990–2024

Courts

Disposal nature

Recent judgments

• PANKAJ MANGA & ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2024-04-24)
• SAVITA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2017-03-02)
• LAKHPAT SINGH AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-24)
• NAWAL SINGH & ORS v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2016-09-24)
• HARBHAGWAN AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-24)
• SHASHI MANGAL & ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-24)
• BHAGWAT SARUP DAYAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2016-09-24)
• VINOD GUPTA AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2014-09-26)
• HUDA AND ANR v. SANJAY AHUJA AND ORS — Punjab & Haryana High Court (2012-10-16)
• M/S RANGER FOODS PVT. LIMITED v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-03-01)