M.M. KUMAR,. M.M.S. BEDI

581 recorded High Court judgment(s) · 2000–2011

Courts

Disposal nature

Recent judgments

• NIRBHEY SINGH v. ST OF PUNJAB — Punjab & Haryana High Court (2011-11-14)
• KRISHAN KUMAR v. HARSH KHANNA — Punjab & Haryana High Court (2009-08-28)
• HARISH KUMAR v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2009-03-26)
• M/S NEERAJ ENGG. INDUSTRIES AND ANR. v. PRESIDING OFFICER LABOUR COURT AND ANR. — Punjab & Haryana High Court (2008-05-22)
• PHAGWARA CANE GROWERS COOP. SOCIETY LTD. v. STATE OF PB. AND ORS. — Punjab & Haryana High Court (2006-12-19)
• TIRLOK NATH KOCHAR v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• RANJEET SINGH AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• KRISHAN CHAND v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• ATTAR SINGH AND ORS. v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-18)
• SAVITA DEVI v. STATE OF HRY. AND ORS. — Punjab & Haryana High Court (2006-12-18)