M.M. KUMAR,. K.KANNAN

23 recorded High Court judgment(s) · 2008–2008

Courts

Disposal nature

Recent judgments

• C. RANBIR SINGH v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2008-12-23)
• BALDEV SINGH v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2008-12-23)
• RAJ KUMAR AND ORS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2008-12-23)
• KAILASH DEVI v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2008-12-23)
• VED PAL v. STATE OF HARYANA ETC. — Punjab & Haryana High Court (2008-12-23)
• PARDEEP BOORA v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2008-12-23)
• SUBHASHINE v. COMMISSIONER H.E.H AND ORS. — Punjab & Haryana High Court (2008-12-23)
• ASHOK KUMAR GULERI AND ORS. v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-12-23)
• RAJESH SHARMA v. STATE OF HARYANA AND ORS. — Punjab & Haryana High Court (2008-12-23)
• RAM KUMAR v. STATE OF HARYANA & ORS. — Punjab & Haryana High Court (2008-12-23)